Purshotam Sharma vs State Of Rajasthan
2021 Latest Caselaw 17272 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Civil Writ Petition No. 4693/2020

1. Gopi Lal Gadri S/o Bhura Gadri, Aged About 32 Years, R/o Baag Wala Bavji, Sakrawas, District - Rajsamand, Rajasthan.

2. Shankar Lal Suthar S/o Bhura Lal Suthar, Aged About 62 Years, R/o Suthar Mouhalla, Sakrawas, District - Rajsamand, Rajasthan.

3. Ratan Lal Aheer S/o Dal Chand Aheer, Aged About 37 Years, R/o Madara Ka Rasta, Sakrawas, District - Rajsamand, Rajasthan.

4. Ratan Giri Goswami S/o Veni Giri Goswami, Aged About 42 Years, R/o Madara Ka Rasta, Sakrawas, District - Rajsamand, Rajasthan.

5. Laxman Lal Ahir S/o Nanda Ahir, Aged About 50 Years, R/o Sakrawas, District - Rajsamand, Rajasthan.

6. Kailash Chandra Ahir S/o Bansi Lal Ahir, Aged About 33 Years, R/o Sakrawas, District - Rajsamand, Rajasthan.

----Petitioners Versus

1. State Of Rajasthan, Through The Principal Secretary, Mines And Geology Department, Government Of Rajasthan, Secretariat, District - Jaipur, Rajasthan.

2. The Director, Department Of Mines And Geology, District -

Udaipur, Rajasthan.

3. Mining Engineer Ii, Mines And Geology Department, District - Rajsamand, Rajasthan.

4. The District Collector, District - Rajsamand, Rajasthan.

5. Himmataram S/o Nathu Garasiya Sakin, Age Major, R/o Samlathla, Gram Panchayat Malwa Ka Chor, Tehsil Kotda, District - Udaipur, Rajasthan.

----Respondents Connected With D.B. Civil Writ Petition No. 4406/2020 Purshotam Sharma S/o Mohan Lal Sharma, Aged About 38 Years, By Caste Brahmin, Resident Of Sadri, Tehsil Railmagra, District Rajsamand (Rajasthan).

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                                                                   ----Petitioner
                                   Versus

1. State Of Rajasthan, Through The Secretary, Mines And Geology Department, Government Secretariat, Jaipur.

2. The Director, Mines And Geology Department, Udaipur (Rajasthan).

3. The Additional Director (Mines), Mines And Geology Department, Udaipur Zone, Udaipur (Rajasthan).

4. The Superintending Mining Engineer, Mines And Geology Department, Rajsamand Circle, Rajsamand (Rajasthan).

5. Himmat Ram Garasiya S/o Shri Nathmal Garasiya, R/o Niwasi Semla Thala, Malwa Ka Chora, Tehsil Kotra, District Udaipur.

----Respondents

For Petitioner(s) : Mr. Tushar Moad For Respondent(s) : Mr. Sandeep Shah, AAG Mr. Parmveer Singh

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

18/11/2021

These writ petitions have been filed by the petitioners as

public interest litigation essentially challenging the mining lease

No.2/2019 issued in favour of the respondent No.5.

Mr. Sandeep Shah, AAG has informed that vide order dated

13.11.2021, Superintending Engineer has already cancelled the

mining lease No.02/2019 issued in favour of the respondent No.5

pursuant to the judgment passed by the Hon'ble Supreme Court in

Special Leave Petition (Civil) No.10587/2019, (Bajri Lease LOI

Holders Welfare Society Vs. The State of Rajasthan & Ors.)

decided on 11.11.2021.

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                                        Copy    of   the   order     dated      13.11.2021         passed   by   the

Superintendent Engineer is supplied, which is taken on record.

In view of the fact that the mining lease in question has

already been cancelled vide order dated 13.11.2021, nothing

survive in these writ petitions, hence, the same are hereby

dismissed.

(ANOOP KUMAR DHAND),J (VIJAY BISHNOI),J

31-Arun/-

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