Shyamsunder @ Sunder vs State Of Rajasthan
2021 Latest Caselaw 17252 Raj

(1 of 1) [CRLMB-13663/2021]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 13663/2021

Shyamsunder @ Sunder S/o Maniram, Aged About 25 Years, R/o Lakhuwali, P.S. Pilibanga, Dist. Hanumangarh.

(Presently Lodged In Jail, Hanumangarh).

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Mr. Vivek Aggarwal. For Respondent(s) : Mr. Mahipal Vishnoi, P.P.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

17/11/2021

Learned counsel for the petitioner wants to withdraw this

Criminal Miscellaneous Bail Application.

Accordingly, this Criminal Miscellaneous Bail Application is

dismissed as withdrawn.

(MANOJ KUMAR GARG),J

29-prashant/-

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