State And Ors vs Miss.Firdos Tarannum And Anr
2021 Latest Caselaw 17248 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Spl. Appl. Writ No. 534/2005

State And Ors.

----Appellant Versus Miss.firdos Tarannum And Anr.

----Respondent Connected With

1. D.B. Spl. Appl. Writ No. 835/2006

2. D.B. Spl. Appl. Writ No. 919/2017

3. D.B. Spl. Appl. Writ No. 1711/2018

4. D.B. Spl. Appl. Writ No. 1859/2018

5. D.B. Spl. Appl. Writ No. 940/2019

6. D.B. Spl. Appl. Writ No. 221/2021

For Appellant(s) : Mr. Kailash Choudhary for Mr. Manish Vays, AAG For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

17/11/2021

Put up before a Bench of which one of us (Justice Anoop

Kumar Dhand) is not a member.

(ANOOP KUMAR DHAND),J (VIJAY BISHNOI),J

29 to 35-Arun/-

Powered by TCPDF (www.tcpdf.org)