Commissioner Of Customs ... vs The Thar Dry Port
2021 Latest Caselaw 17240 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Custom Appeal No. 1/2021

Commissioner Of Customs (Preventive) Jodhpur

----Appellant Versus The Thar Dry Port

----Respondent

For Appellant(s) : None present For Respondent(s) : Mr. Vikas Balia

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

17/11/2021

List on 6th December, 2021 along with connected matters.

(ANOOP KUMAR DHAND),J (VIJAY BISHNOI),J

5-Arun/-

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