Pavan Kumar Ganchi vs State Of Rajasthan
2021 Latest Caselaw 17233 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 5599/2021

Pavan Kumar Ganchi S/o Sh. Chopa Ram, Aged About 35 Years, R/o Rohida, Dist. Sirohi.

----Petitioner Versus

1. State Of Rajasthan, Through Pp

2. Station House Officer, P.s. Sarupganj District Sirohi.

----Respondents

For Petitioner(s) : Mr. Pradhuman Singh. For Respondent(s) : Mr. S.K. Bhati, P.P.

Mr. Ashok Anjna, C.I., S.H.O., Pindwara.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

17/11/2021

Learned counsel for the petitioner wants to withdraw this

Criminal Misc Petition.

Hence, this Criminal Misc Petition is dismissed as withdrawn.

Stay petition is also dismissed.

(MANOJ KUMAR GARG),J

26-prashant/-

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