Mahaveer vs The State Of Rajasthan
2021 Latest Caselaw 17231 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Writ Petition No. 12281/2021

Mahaveer

----Petitioner Versus The State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. S.S. Gour For Respondent(s) : Mr. Sunil Beniwal, AAG Mr. Deepak Sharma

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

17/11/2021

At the request of learned counsel for the parties, list the

matter after ten days.

Interim order, if any, to continue till the next date.

(ANOOP KUMAR DHAND),J (VIJAY BISHNOI),J 22-mohit/-

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