Mohit Kumar Sharma vs State Of Rajasthan
2021 Latest Caselaw 17229 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Writ Petition No. 14228/2021

Mohit Kumar Sharma

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Surender Singh For Respondent(s) : Mr. M.S. Singhvi, AG (through VC)

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

17/11/2021

Mr. M.S. Singhvi, learned AG prays for some more time to file

detailed reply to this writ petition. Time prayed for is granted.

List on 3rd December, 2021.

(ANOOP KUMAR DHAND),J (VIJAY BISHNOI),J

1-Arun/-

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