Citation : 2021 Latest Caselaw 17199 Raj
Judgement Date : 17 November, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Civil Writ Petition No. 11436/2021
Vinod Kumar S/o Shri Satpal Singh, Aged About 32 Years, Village Kirada Bada, Tehsil Bhadra, District Hanumangarh.
----Petitioner Versus
1. State Of Rajasthan, Through Secretary, Department Of Urban Development And Housing, Government Of Rajasthan, Secretariat, Jaipur.
2. The District Collector, Hanumangarh.
3. Sub Divisional Officer, Bhadra District Hanumangarh.
4. Tehsildar (Revenue), Bhadra, District Hanumangarh.
5. Muncipal Board, Bhadra, District Hanumangarh Through Its Chief Executive Officer.
----Respondents
For Petitioner(s) : Mr. Sumer Singh Gour For Respondent(s) : Mr. C.S. Kotwani
HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND
Judgment / Order
17/11/2021
The matter comes up for consideration of application No.1/21
preferred on behalf of applicant - Manohar Lal with a prayer to
implead him as party respondent in this writ petition.
Learned counsel Mr. C.S. Kotwani appearing for applicant -
Manohar Lal has argued that in this writ petition, the petitioner
has prayed for cancellation of patta issued in favour of the
applicant by Municipal Board, Bhadra. It is submitted that if any
order in relation to the patta is passed, then, the applicant -
Manohar Lal would be prejudiced and, in such circumstances, he is
(2 of 2) [CW-11436/2021]
a necessary party for the purpose of adjudication of the dispute
raised in this writ petition.
The aforesaid application preferred on behalf of applicant -
Manohar Lal is not opposed by learned counsel for the petitioner.
Having heard learned counsel for the parties and after going
through the averments made in the application, applicant -
Manohar Lal is impleaded as party respondent No.6 in this writ
petition.
Amended cause title be filed within a period of one week.
Learned counsel Mr. C.S. Kotwani prays for and is granted
three weeks time to file reply in the writ petition.
List after three weeks.
(ANOOP KUMAR DHAND),J (VIJAY BISHNOI),J 21-mohit/-
Powered by TCPDF (www.tcpdf.org)
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!