Manisha Swami vs State Of Rajasthan
2021 Latest Caselaw 17177 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Writ Petition No. 915/2019

Manisha Swami

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Rajat Dave For Respondent(s) : Mr. KS Rajpurohit, AAG

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

16/11/2021

List the matter after four weeks, as prayed.

(ANOOP KUMAR DHAND),J (VIJAY BISHNOI),J 39-mohit/-

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