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Om Prakas Agarwal vs State Of Rajasthan
2021 Latest Caselaw 17176 Raj

Citation : 2021 Latest Caselaw 17176 Raj
Judgement Date : 16 November, 2021

Rajasthan High Court - Jodhpur
Om Prakas Agarwal vs State Of Rajasthan on 16 November, 2021
Bench: Vijay Bishnoi, Anoop Kumar Dhand

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Writ Petition No. 3557/2019

Om Prakas Agarwal

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Mahendra Singh Godara For Respondent(s) : Mr. Saransh Vij for Mr. Sunil Beniwal, AAG

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

16/11/2021

Learned counsel Mr. Saransh Vij for Mr. Sunil Beniwal, AAG

has submitted that reply to the writ petition has already been

filed.

Learned counsel Mr. Mahendra Singh Godara prays for some

time.

List after two weeks.

(ANOOP KUMAR DHAND),J (VIJAY BISHNOI),J 42-mohit/-

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