Jheel Sanrakshan Samiti vs State Of Rajasthan
2021 Latest Caselaw 17163 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Writ Petition No. 1374/2019

Jheel Sanrakshan Samiti

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Sharad Kothari For Respondent(s) : Mr. Anurag Shukla Mr. Mukesh Rajpurohit, AAG Mr. Saransh Vij for Mr. Sunil Beniwal, AAG

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

16/11/2021

List the matter on 23.11.2021 along with D.B. Civil Misc.

(Writ) Stay Application No.8179/2021 - Suo moto Vs. State.

(ANOOP KUMAR DHAND),J (VIJAY BISHNOI),J 40-mohit/-

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