Pratap Singh vs State Of Rajasthan
2021 Latest Caselaw 17161 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Writ Petition No. 5399/2020

Pratap Singh

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Vikram Singh Bhati For Respondent(s) : Ms. Akshiti Singhvi for Mr. Sandeep Shah, AAG

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

16/11/2021

Learned counsel Ms. Akshiti Singhvi for Mr. Sandeep Shah,

AAG is appearing on behalf of all the respondents. Service is,

therefore, complete.

List the matter on 25.11.2021 along with other connected

connected matters.

(ANOOP KUMAR DHAND),J (VIJAY BISHNOI),J 12-mohit/-

Powered by TCPDF (www.tcpdf.org)