Citation : 2021 Latest Caselaw 17159 Raj
Judgement Date : 16 November, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 14473/2021
1. M/s. S.S. Engineering College, Umarda, Tehsil Girwa, District Udaipur, Through Managing Director.
2. Shri Abhay Singhvi S/o Shri M.N. Singhvi, Aged About 48 Years, Resident Of 222/17 Saheli Nagar, Udaipur.
----Petitioners Versus Dr. Anil Vyas S/o Late Shri Tejraj Ji Vyas, Resident Of 15, Vrindawan Nagar, Bohra Ganesh, Udaipur.
----Respondent
For Petitioner(s) : Mr. Harshit Bhurani
JUSTICE DINESH MEHTA
Order
16/11/2021
1. After arguing for some time, Mr. Bhurani, learned counsel for
the petitioners seeks permission to withdraw the present writ
petition with a liberty to challenge the orders dated 10.12.2018,
21.05.2019 and 17.08.2021 in an appeal, if required to be filed
against the final judgment and decree to be passed by the learned
trial Court.
2. The writ petition is dismissed as withdrawn with the
aforesaid liberty.
3. Stay petition also stands dismissed accordingly.
(DINESH MEHTA),J
59-Ramesh/-
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