M/S. Drill Well Cement Private ... vs Union Of India
2021 Latest Caselaw 17042 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Writ Petition No. 15729/2021

M/s. Drill Well Cement Private Limited

----Petitioner Versus Union Of India

----Respondent

For Petitioner(s) : Mr. Khet Singh Rajpurohit For Respondent(s) : Mr. Sandeep Shah, AAG Mr. Mukesh Rajpurohit, ASG

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

15/11/2021

Mr. Sandeep Shah, learned AAG is appearing on behalf

of the respondent Nos. 2, 3 and 4 and Mr. Mukesh Rajpurohit,

learned ASG is appearing on behalf of the respondent No.1.

Service is therefore, complete.

Mr. Sandeep Shah, AAG and Mr. Mukesh Rajpurohit, ASG

seek some time to compete their instructions.

List on 22nd November, 2021.

(ANOOP KUMAR DHAND),J (VIJAY BISHNOI),J

5-Arun/-

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