State Bank Of India vs Dungar Garments
2021 Latest Caselaw 17036 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Spl. Appl. Writ No. 56/2020

State Bank Of India

----Appellant Versus Dungar Garments

----Respondent

For Appellant(s) : Mr. Veer Aditya Singh for Mr. Anil Vyas For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

15/11/2021

List the matter after a week, as prayed.

(ANOOP KUMAR DHAND),J (VIJAY BISHNOI),J 47-mohit/-

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