Keshar Singh vs State Of Rajasthan
2021 Latest Caselaw 17021 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Writ Petition No. 12119/2021

Keshar Singh

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Kamlesh Rawal For Respondent(s) : Mr. Ram Dayal

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

15/11/2021

Await reply of the respondent.

Interim order, if any, to continue till the next date of hearing.

(ANOOP KUMAR DHAND),J (VIJAY BISHNOI),J 151-mohit/-

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