Mohan Singh vs State Of Rajasthan
2021 Latest Caselaw 17018 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Writ Petition No. 14250/2021

Mohan Singh

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Ripudaman Singh For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

15/11/2021

Learned counsel for the petitioner prays for some time to

furnish the ligible copy of the list of schools annexed with the

Annex-2, which were proposed to converted into Mahatama

Gandhi Government (English Medium) School.

List on 22nd November, 2021.

(ANOOP KUMAR DHAND),J (VIJAY BISHNOI),J

3-Arun/-

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