Ratna Ram vs State Of Rajasthan
2021 Latest Caselaw 17016 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 5187/2021

Ratna Ram S/o Ladu Ram Ji, Aged About 24 Years, R/o Bhawad Via Baori, District Jodhpur (Raj.).

----Petitioner Versus State Of Rajasthan, Through P.p.

----Respondent

For Petitioner(s) : Mr. Ramesh Kumar Panwar. For Respondent(s) : Mr. Arun Kumar, P.P.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

15/11/2021

Learned counsel for the petitioner wants to withdraw this

Criminal Miscellaneous Bail Application.

Hence, the present Criminal Miscellaneous Bail Application is

dismissed as withdrawn.

(MANOJ KUMAR GARG),J

152-prashant/-

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