Union Of India vs M/S Kishan Kumar Sood
2021 Latest Caselaw 16936 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Misc. Appeal No. 2133/2019

Union Of India

----Appellant Versus M/s Kishan Kumar Sood

----Respondent

For Appellant(s) : Mr. Mukesh Rajpurohit, ASG For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

12/11/2021

The application preferred on behalf of the appellant for

preponment of the date of hearing is considered and disposed of.

List the matter on 10th December, 2021.

(ARUN BHANSALI),J (VIJAY BISHNOI),J

6-Arun/-

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