Simarjeet Kaur vs State Of Rajasthan
2021 Latest Caselaw 16935 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 2318/2021

Simarjeet Kaur W/o Sh. Harbansh Singh, Aged About 63 Years, R/o J-6, Ridhi Sidhi II, Sri Ganganagar.

----Petitioner Versus

1. State Of Rajasthan, Through PP

2. Aatma Ram S/o Het Ram, R/o Near Raghukul School, Chak-6-E, Chhoti, Nehranagar, Sri Ganganagar.

----Respondents

For Petitioner(s) : Mr. Jitendra Ojha on behalf of Mr. Rajendra Singh Charan For Respondent(s) : Mr. S.K. Bhati, PP

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Judgment

12/11/2021

Learned counsel for the petitioner submits that the parties

has compromised the matter outside the Court, therefore, he does

not want to pursue the present misc. petition.

Accordingly, the criminal misc. petition is dismissed as

withdrawn.

(VINIT KUMAR MATHUR),J 130-Shahenshah/Vivek-

Powered by TCPDF (www.tcpdf.org)