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M/S Jk Lakshmi Cement vs Union Of India And Ors
2021 Latest Caselaw 16913 Raj

Citation : 2021 Latest Caselaw 16913 Raj
Judgement Date : 12 November, 2021

Rajasthan High Court - Jodhpur
M/S Jk Lakshmi Cement vs Union Of India And Ors on 12 November, 2021
Bench: Vijay Bishnoi, Anoop Kumar Dhand

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Writ Petition No. 16835/2019

Hindustan Zinc Limited

----Petitioner Versus The Union Of India

----Respondent Connected With D.B. Civil Writ Petition No. 7909/2016 M/s Jk Lakshmi Cement

----Petitioner Versus Union Of India And Ors.

----Respondent D.B. Civil Writ Petition No. 9117/2016 Hindustan Zinc Limited Udaipur

----Petitioner Versus State And Ors

----Respondent

For Petitioner(s) : Mr. Akhilesh Rajpurohit For Respondent(s) : Mr. Sandeep Shah, AAG

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

12/11/2021

At the request of the learned counsel for the petitioner, list

these matters after three weeks.

(ANOOP KUMAR DHAND),J (VIJAY BISHNOI),J

11-Arun/-

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