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Uchchab Raj Bhandari vs State
2021 Latest Caselaw 16633 Raj

Citation : 2021 Latest Caselaw 16633 Raj
Judgement Date : 8 November, 2021

Rajasthan High Court - Jodhpur
Uchchab Raj Bhandari vs State on 8 November, 2021
Bench: Vinit Kumar Mathur

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 4540/2019

Uchchab Raj Bhandari S/o Shri Sukh Sampat Raj Bhandari, Aged About 78 Years, By Caste Jain, R/o M.N.O. G-4, Shastri Nagar, Jodhpur (Rajasthan).

----Petitioner Versus

1. State of Rajasthan through P.P.

2. Superintending Engineer, (O And M City) Jodhpur Vidyut Vitaran Nigam Limited, Jodhpur.

3. Executive Engineer, (BZone), Jodhpur Vidyut Vitaran Nigam Limited, Jodhpur.

4. Assistence Engineer, (Vig. CVS Jodhpur), Jodhpur Vidyut Vitaran Nigam Limited, Jodhpur.

----Respondents

For Petitioner(s) : Mr. Yogesh Ojha For Respondent(s) : Mr. S.K. Bhati, PP

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Judgment

08/11/2021

Learned counsel for the petitioner submits that during the

pendency of the petition, the petitioner has died, therefore, the

petition has become infructuous.

Accordingly, the misc. petition is dismissed as having become

infructuous.

(VINIT KUMAR MATHUR),J

6-Shahenshah/-

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