Devkishan Gawlani vs State Of Rajasthan
2021 Latest Caselaw 16630 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Writ Petition No. 10600/2020

Devkishan Gawlani

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. VD Gaur For Respondent(s) : Mr. Somya Vaishnav

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

08/11/2021

List after two weeks, as prayed.

(ANOOP KUMAR DHAND),J (VIJAY BISHNOI),J

Surabhii/88-

Powered by TCPDF (www.tcpdf.org)