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Umesh Kumar Soni vs State
2021 Latest Caselaw 16625 Raj

Citation : 2021 Latest Caselaw 16625 Raj
Judgement Date : 8 November, 2021

Rajasthan High Court - Jodhpur
Umesh Kumar Soni vs State on 8 November, 2021
Bench: Vinit Kumar Mathur

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 2667/2019

Umesh Kumar Soni S/o Sh. Kailash Chand Soni, Aged About 35 Years, B/c Soni, R/o Mahadev Nagar, Banar Road, Banar P.S. Jodhpur, Distt. Jodhpur

----Petitioner Versus

1. State, Through PP

2. Bachhan Teji S/o Sh. Ramkishore Teji, B/c Valmiki , R/o Ramdev Nagar, Harizan Basti, Village Nangari, Banar P.s. Distt. Jodhpur

----Respondents

For Petitioner(s) : Mr. Narpat Ram For Respondent(s) : Mr. S.K. Bhati, PP

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Judgment

08/11/2021

Learned counsel for the petitioner submits that the petition

has become infructuous.

Accordingly, the misc. petition is dismissed as rendered

infructuous.

(VINIT KUMAR MATHUR),J 155-Shahenshah/-

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