Sunil Valmiki vs State Of Rajasthan
2021 Latest Caselaw 9640 Raj

(1 of 1) [CRLMB-7062/2021]

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 7062/2021

Sunil Valmiki

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Sanjay Raj Pandit, Adv. through VC For Respondent(s) : Ms. Anita Gehlot, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG (VACATION JUDGE)

Judgment / Order

31/05/2021

Learned Public Prosecutor is directed to call for the case

diary from the concerned Police Station.

Put up after one week, as prayed.

(MANOJ KUMAR GARG), VJ 66-MS/-

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