Sonu @ Sonu Singh vs State Of Rajasthan
2021 Latest Caselaw 9635 Raj

(1 of 1) [SOSA-115/2021]

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc Suspension Of Sentence Application (Appeal) No. 115/2021

Sonu @ Sonu Singh

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Shambhoo Singh Rathore, Adv.

through VC For Respondent(s) : Ms. Anita Gehlot, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG (VACATION JUDGE)

Judgment / Order

31/05/2021

The matter comes up on an application for early listing of the

case.

For reasons stated in the application, the application is

allowed. Office is directed to list the matter after one week.

(MANOJ KUMAR GARG), VJ 75-MS/-

Powered by TCPDF (www.tcpdf.org)