Citation : 2021 Latest Caselaw 9522 Raj
Judgement Date : 24 May, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Spl. Appl. Writ No. 302/2021
Chetan Lal S/o Babu Lal, Aged About 60 Years, R/o Sanjay Nagar Santoshi Ma Mandir Ke Pas Sumerpur District Pali Rajasthan 306902.
----Appellant Versus
1. The State Of Rajasthan, Through The Secretary To The Government, Department Of Medical And Health, Government Of Rajasthan, Jaipur.
2. The Additional Director, Department Of Medical And Health, Government Of Rajasthan, Jaipur.
3. The Chief Medical And Health Officer, District Pali Rajasthan.
4. The Officer In Charge Community Health Center Bera, District Pali Rajasthan.
----Respondents
For Appellant(s) : Mr. Ripudaman Singh, through VC
For Respondent(s) : -
HON'BLE MR. JUSTICE SANDEEP MEHTA HON'BLE MR. JUSTICE DEVENDRA KACHHAWAHA
Judgment
24/05/2021
Learned counsel for the appellant seeks to withdraw the
instant appeal, which is dismissed as such.
(DEVENDRA KACHHAWAHA),J (SANDEEP MEHTA),J
9-Pramod/-
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