Naresh Kumar Bunker vs State Of Rajasthan
2021 Latest Caselaw 9475 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 6804/2021

Naresh Kumar Bunker

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Surendra Singh Choudhary (through VC) For Respondent(s) : Mr. Vishal Jangid (through VC)

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

18/05/2021

At the request of learned counsel for the parties, list this

matter on 25.05.2021.

(VIJAY BISHNOI),J

37-mohit- pratibha/-

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