Suman Bai vs State Of Rajasthan
2021 Latest Caselaw 9385 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 6905/2021

Suman Bai D/o Jagdish Prasad Rewriya, Aged About 32 Years, R/o Village Rajwara, Tehsil Mundawar, Rajwara, Alwar, Rajasthan.

----Petitioner Versus

1. State Of Rajasthan, Principal Secretary To Government, School Education Department.

2. The Department Of Elementary Education Through Its Director, Elementary Education, Rajasthan, Bikaner.

3. The Zila Parishad, Bhilwara, Through Its Chief Executive Officer, Bhopal Ganj, Bhilwara, Rajasthan.

                                                                                                   ----Respondents


                                   For Petitioner(s)        :     Mr. Himanshu Choudhary (through
                                                                  VC)
                                   For Respondent(s)        :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

06/05/2021

Issue notice, returnable within six weeks.

(VIJAY BISHNOI),J

Surabhii/9-

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