Bahadur Singh Mayda vs State Of Raajsthan
2021 Latest Caselaw 9338 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 6386/2021

Bahadur Singh Mayda

----Petitioner Versus State Of Raajsthan

----Respondent

For Petitioner(s) : Mr. C.S. Kotwani (through VC) For Respondent(s) : Mr. Sunil Beniwal, AAG (through VC)

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

03/05/2021

Learned counsel for the petitioner prays for and is granted

ten days' time to file rejoinder to the reply filed by the

respondents.

List the matter after ten days.

(VIJAY BISHNOI),J

45-akash/-

Powered by TCPDF (www.tcpdf.org)