Citation : 2021 Latest Caselaw 9307 Raj
Judgement Date : 3 May, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 6912/2021
1. Dr. Rohitash Panchariya S/o Sh. Nemchand Panchariya, Aged About 27 Years, R/o Ward No. 4, Bhaneka Ganv, Tehsil Kolayat, Bikaner.
2. Dr. Ronak Jain S/o Sh. Motilal Jain, Aged About 27 Years, R/o Khatriyo Ka Chowk, Balotra, Barmer, Rajasthan.
3. Dr. Mukesh Choudhary S/o Sh. Hukma Ram, Aged About 34 Years, R/o Village Post Dabal, Tehsil Sanchore, District Jalore, Rajasthan.
4. Dr. Paras Ram S/o Sh. Ranchhor Ram, Aged About 26 Years, R/o Bera Gudawala, Parloo, Parlu, Barmer, Rajasthan.
5. Dr. Sanjay Kumar S/o Sh. Ajay Kumar, Aged About 27 Years, R/o Kheteshwar Colony, Ward No. 13, Balotra, Barmer, Rajasthan.
6. Dr. Girdhari S/o Sh. Karana Ram, Aged About 28 Years, R/o Choudhary Medical Store, Rana Pratap Market, Gudamalani, Barmer.
7. Dr. Gajendra Kumar S/o Sh. Mana Ram, Aged About 28 Years, R/o H. No. 08, School Ke Pas, Jat Colony, Balotra, Barmer.
8. Dr. Amrit Lal Soni S/o Sh. Babulal, Aged About 26 Years, R/o Sunaro Ka Vas, Sindhari Chaurah, Sindhari, Barmer.
9. Dr. Narendra Singh S/o Bhanwar Singh, Aged About 25 Years, R/o Purohiton Ka Vas, Siwana, Barmer.
10. Dr. Yashpal Singh S/o Sh. Suraj Bhan Singh Rathore, Aged About 30 Years, R/o Kheteshwar Colony, Balotra, Barmer.
11. Dr. Kuldipika Choudhary D/o Sh. Lalit Choudhary, Aged About 25 Years, R/o Rana Pratap Bazar, Gudamalani, Barmer.
12. Dr. Surendra Choudhary S/o Sh. Gena Ram, Aged About 30 Years, R/o Patel Market, Main Road, Gudamalani, Barmer.
13. Dr. Ashok Kumar Dagar S/o Sh. Rameshwar Prasad Jat, Aged About 34 Years, R/o Dagoro Ki Dhani, Vpo- Chithwari, Via-Morjia, Tehsil Chomu, Jaipur.
(2 of 3) [CW-6912/2021]
14. Dr. Imam Khan S/o Sh. Moheb Khan, Aged About 32 Years, R/o Mangliyo Ki Dhani, Sokhara, Doudaberi, Malwa, Barmer.
15. Dr. Manoj Patel S/o Sh. Tara Ram, Aged About 30 Years, R/o Opji Ki Dhani, Mool Ki Dhani, Koma, Barmer.
16. Dr. Jagdish Kumar S/o Sh. Kishana Ram, Aged About 29 Years, R/o 319, Kashniyon Ki Dhani, V/p- Khara Mahechan, Tehsil Sindhari, Barmer.
17. Dr. Ghanshyam Beniwal S/o Sh. Poonma Ram, Aged About 28 Years, R/o Near Government Veterinary Hospital, Dhorimanna, Barmer.
18. Dr. Sohan Lal S/o Sh. Girdhari Ram, Aged About 28 Years, R/o Bhana Magra, Karna Dandali, Barmer.
19. Dr. Satya Narayan S/o Sh. Lumba Ram Choudhary, Aged About 29 Years, R/o Saiyon Ki Tala, Adel Adel, Barmer.
20. Dr. Meena Kumari D/o Hukma Ram, Aged About 26 Years, R/o Udasar, Dhorimanna, Barmer.
21. Dr. Heera Ram S/o Magha Ram, Aged About 31 Years, R/o V/p Doodiya Via Sanawasa, Barmer.
22. Dr. Sharukh S/o Sh. Mohammed Feroj, Aged About 27 Years, R/o H. No. 5, Near Railway Station, Uttarlai, Barmer.
23. Dr. Rohit Vishnoi S/o Sh. Ramjeevan Vishnoi, Aged About 29 Years, R/o Dhanau Road, Near Telephone, Exchange, Jambheshwar Colony, Dhorimanna, Barmer.
24. Dr. Ramesh Kumar S/o Sh. Narayan Ram, Aged About 28 Years, R/o Dhanol, Tehsil Raniwara, Jalore.
25. Dr. Bheekha Ram S/o Sh. Bhagwana Ram, Aged About 28 Years, R/o V/p Ranasar Kalla, Tehsil Dhorimanna, Barmer.
26. Dr. Hari Singh Sau S/o Sh. Padma Ram Sau, Aged About 30 Years, R/o 97, Hanumanji Mandir Ka Vas, Bheemra, Barmer.
27. Dr. Rakesh Kumawat S/o Ram Lal Kumawat, Aged About 31 Years, R/o Bethdaiya Ki Dhani, Dehmi Kala, Sanganer, Bagru Rawan, Bagru, Jaipur.
28. Dr. Sunita Yadav D/o Sh. Kailash Chand Yadav, Aged About 26 Years, R/o Bhartali Dhani Koti, Ranoli, Siker.
29. Dr. Abdul Malik S/o Sh Roshan Deen Khan, Aged About 29 Years, R/o Village Post Nohari Pada, Detani, Barmer.
(3 of 3) [CW-6912/2021]
----Petitioners
Versus
1. State Of Rajasthan, Through Its Additional Chief
Secretary, Medical, Health And Family Welfare Services, Government Of Rajasthan, Secretariat, Jaipur.
2. The Director (Public Health), Medical And Health Services, Health Bhawan, Jaipur.
3. The District Collector, Barmer.
4. The District Health Society, Through Its President, Barmer.
5. Chief Medical And Health Officer, Barmer.
----Respondents
For Petitioner(s) : Mr. Hapu Ram Vishnoi (through VC)
For Respondent(s) :
HON'BLE MR. JUSTICE VIJAY BISHNOI
Judgment / Order
03/05/2021
Issue notice. Issue notice of stay application also, returnable
within six weeks.
Till then, petitioners' engagement, which was made on
urgent temporary basis shall not be brought to an end.
Needless to observe that in case regularly selected
candidates are available or if the State Government decides to
dispense with petitioners' services after due assessment of
prevalence of Covid-19, instant interim order shall not be an
impediment.
(VIJAY BISHNOI),J
SURABHII/20-
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