Pathik Nagar vs State Of Rajasthan
2021 Latest Caselaw 8674 Raj

(1 of 1) [CRLMP-1108/2021]

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 1108/2021

Pathik Nagar

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Sanjay Mathur, Adv. For Respondent(s) : Mr. Sudhir Tak, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

30/03/2021

Two weeks' time is granted for filing extra sets, failing which

the petition shall stand dismissed without reference to the Court.

(MANOJ KUMAR GARG),J 129-MS/-

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