Shivraj vs State Of Rajasthan
2021 Latest Caselaw 8672 Raj

(1 of 1) [CRLR-1350/2019]

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Revision Petition No. 1350/2019

Shivraj

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Shreekant Verma, Adv. For Respondent(s) : Mr. Mool Singh Bhati, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

30/03/2021

The matter comes up on an application for extension of stay

order dated 01.11.2019 passed by this Court.

For reasons stated in the application, the application is

allowed. The stay order dated 01.11.2019 passed by this Court is

hereby extended till further order..

Put up after six weeks, as prayed.

(MANOJ KUMAR GARG),J 142-MS/-

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