Raju @ Rajendra Prakash vs State
2021 Latest Caselaw 8608 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 3718/2021

Raju @ Rajendra Prakash S/o Sh. Govind Ram Sharma, Aged About 24 Years, R/o Devriya, Police Station Phuliya Kalan, Dist. Bhilwara. (At Present Lodged In District Jail, Bhilwara).

----Petitioner Versus State, Through Pp

----Respondent

For Petitioner(s) : Mr. Neeraj Kumar Gurjar For Respondent(s) : Mr. Shrawan Bishnoi, P.P.

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

26/03/2021

Learned counsel for the petitioner, without arguing the

matter on merits, has submitted that he does not want to press

this criminal misc. bail application at this stage.

Accordingly, this criminal misc. bail application preferred by

the petitioner under Section 439 Cr.P.C. is dismissed as not

pressed at this stage.

(VIJAY BISHNOI),J

33-akash/-

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