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Shyam Lal vs State
2021 Latest Caselaw 8561 Raj

Citation : 2021 Latest Caselaw 8561 Raj
Judgement Date : 26 March, 2021

Rajasthan High Court - Jodhpur
Shyam Lal vs State on 26 March, 2021
Bench: Sandeep Mehta

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 936/2020

Shyam Lal S/o Shri Jai Kishan Vishnoi, Aged About 32 Years, Palli, District Jodhpur.

----Petitioner Versus

1. State, Through P.P.

2. Superintendent Of Police, Jodhpur Rural, Jodhpur.

3. Station House Officer, Police Station, Matoda, Jodhpur Rural, Jodhpur.

----Respondents

For Petitioner(s) : Mr. Kapil Purohit For Respondent(s) : Mr. Gaurav Singh, PP

HON'BLE MR. JUSTICE SANDEEP MEHTA

Judgment

26/03/2021

Learned counsel Shri Kapil Purohit representing the

petitioner craves liberty to withdraw the instant misc. petition.

Accordingly, the instant misc. petition as well as stay

application are dismissed as withdrawn.

(SANDEEP MEHTA),J

17-/Devesh Thanvi/-

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