Madhusudan Gopal Vyas vs State
2021 Latest Caselaw 8557 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 75/2021

Madhusudan Gopal Vyas

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Rajesh Punia, Adv. For Respondent(s) : Mr. Mool Singh Bhati, PP Mr. Salman Agha, Adv.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

26/03/2021

Put up on 16.04.2021, as prayed.

(MANOJ KUMAR GARG),J 147-MS/-

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