Samim vs State
2021 Latest Caselaw 8556 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 904/2021

Samim

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Pravin Vyas, Adv. For Respondent(s) : Mr. Mool Singh Bhati, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

26/03/2021

The matter comes up on an application for early listing of the

case.

For reasons stated in the application, the application is

allowed. Office is directed to list the matter on 08.04.2021.

(MANOJ KUMAR GARG),J 148-MS/-

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