Jairaj Singh vs State
2021 Latest Caselaw 8412 Raj

(1 of 1) [CRLR-73/2020]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Revision Petition No. 73/2020

Jairaj Singh

----Petitioner Versus State

----Respondent Connected With S.B. Criminal Revision Petition No. 74/2020

For Petitioner(s) : Mr. BL Choudhary, Adv. For Respondent(s) : Mr. Sudhir Tak, PP Mr. Kalu Ram Bhati, Adv.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

25/03/2021

List these matters on 01.04.2021, as prayed.

(MANOJ KUMAR GARG),J 201-202-MS/-

Powered by TCPDF (www.tcpdf.org)