Mahendrapal vs State And Anr
2021 Latest Caselaw 8411 Raj

(1 of 1) [CRLW-140/2018]

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Writ Petition No. 140/2018

Mahendrapal

----Petitioner Versus State And Anr

----Respondent

For Petitioner(s) : Mr. Dinesh Godara, Adv. For Respondent(s) : Mr. Sudhir Tak, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

25/03/2021

Put up after four weeks, as prayed.

Till next date of hearing, interim order, if any, shall continue.

(MANOJ KUMAR GARG),J 206-MS/-

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