Ruksana vs State
2021 Latest Caselaw 8185 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 3363/2021

Ruksana W/o Akram Khan, Aged About 22 Years, Nurani Mohalla, Balotra, Tehsil Pachpadra, District Barmer. (At Present Lodged In Sub Jail, Balotra).

----Petitioner Versus State, Through P.p.

----Respondent

For Petitioner(s) : Mr. Vikram Singh For Respondent(s) : Mr. Gaurav Singh, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

24/03/2021

Learned counsel for the petitioner does not want to

press this bail application at this stage.

Hence, this bail application is dismissed as not

pressed at this stage.

(VIJAY BISHNOI),J

34-msrathore/-

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