Bhanwar Lal vs State Of Rajasthan
2021 Latest Caselaw 8176 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc. Fourth Bail Application No. 3369/2021

Bhanwar Lal S/o Kana Ram Bishnoi, Aged About 70 Years, R/o Vishnoi Ki Dhani, Bhaniya Rajola Kallan, P.S. Shivpura, Tehsil Sojat, District Pali.

(At Present Lodged In District Jail Chittorgarh).

----Petitioner Versus The State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Kailash Khilery For Respondent(s) : Mr. Gaurav Singh, P.P.

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

24/03/2021

Learned counsel for the petitioner, without arguing the

matter on merits, has submitted that he does not want to press

this criminal misc. fourth bail application at this stage.

Accordingly, this criminal misc. fourth bail application

preferred by the petitioner under Section 439 Cr.P.C. is dismissed

as not pressed at this stage.

(VIJAY BISHNOI),J

Abhishek Kumar S.No.39

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