Harish vs State
2021 Latest Caselaw 7981 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Revision Petition No. 188/2021

Harish

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Parwat Singh Rathore, Adv. For Respondent(s) : Mr. SS Rajpurohit, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

22/03/2021

Learned Public Prosecutor is directed to submit the report to

the effect that whether respondent No.2 has been served or not ?

Put up on 01.04.2021, as prayed.

(MANOJ KUMAR GARG),J 149-MS/-

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