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Sajan Ram vs State
2021 Latest Caselaw 7878 Raj

Citation : 2021 Latest Caselaw 7878 Raj
Judgement Date : 19 March, 2021

Rajasthan High Court - Jodhpur
Sajan Ram vs State on 19 March, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 3421/2021

Sajan Ram

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Neel Kamal Bohra

For Respondent(s) : Mr. Shrawan Bishnoi, PP

Mr. Suresh Joshi for complainant

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

19/03/2021

Call for case diary.

List on 26.3.2021.

(VIJAY BISHNOI),J

31-msrathore/-

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