Mahendra Kumar Singhvi vs State And Anr
2021 Latest Caselaw 7858 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 3874/2017

Mahendra Kumar Singhvi, son of Shri Rikhabchand Singhvi, resident of DS-35, Shastrinagar, behind Daga Diamond, Jodhpur.

----Petitioner Versus

1. State, Through P.p.

2. Santosh Depan S/o Daya Ram, resident of Meghwal Basti, Kaga Road, Nagori Gate, Ward No.52, Jodhpur.

----Respondents

For Petitioner(s) : Mr. Firoz Khan. For Respondent(s) : Mr. S.S. Rajpurohit.

Mr. Pushpendra Trivedi.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

19/03/2021

Learned counsel for the petitioner want to withdraw this

Criminal Misc. Petition.

Hence, the present Criminal Misc. Petition is dismissed as

withdrawn. Stay petition is also dismissed.

(MANOJ KUMAR GARG),J C-2-/-Prashant

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