Origo Commodities India Pvt Ltd vs State
2021 Latest Caselaw 7856 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 268/2020

Origo Commodities India Pvt Ltd

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Sudhir Saruparia, Adv. For Respondent(s) : Mr. Mool Singh Bhati, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

19/03/2021

The matter comes up on an application for issuing fresh

notice to the unserved respondents No.2 & 3 and for giving the

same 'dasti'.

For reasons stated in the application, the application is

allowed. Issue fresh notice to the unserved respondents No.2 & 3.

Rule is made returnable within four weeks. Notices be given 'dasti'

to the counsel for the petitioner.

(MANOJ KUMAR GARG),J 135-MS/-

Powered by TCPDF (www.tcpdf.org)