Sata Ram vs Smt. Mirgo Devi
2021 Latest Caselaw 7851 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 390/2020

Sata Ram

----Petitioner Versus Smt. Mirgo Devi

----Respondent

For Petitioner(s) : Mr. Rakesh Matoria, Adv. For Respondent(s) : Mr. Sabir Khan Silawat, Adv.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

19/03/2021

Let reminder be sent to the trial court for sending the record.

Requisition be also given 'dasti' to the counsel for the

petitioner.

Put up after three weeks, as prayed.

(MANOJ KUMAR GARG),J 136-MS/-

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