Naresh vs State
2021 Latest Caselaw 7767 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 3271/2021 Naresh S/o Chet Ram, Aged About 22 Years, 17 M.l. Tehsil And District Sriganganagar.

----Petitioner Versus State, Through P.p.

----Respondent

For Petitioner(s) : Mr. Swaroop Singh For Respondent(s) : Mr. A.R. Choudhary, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

18/03/2021

Learned counsel of the petitioner has submitted that this

criminal miscellaneous bail application has rendered infructuous.

Accordingly, this criminal miscellaneous bail application is

dismissed as having become infructuous.

(VIJAY BISHNOI),J

6-Arun/-

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