Madan Lal Purbiya vs State Of Rajasthan
2021 Latest Caselaw 7756 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 3684/2021

Madan Lal Purbiya

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Divakar Sharma For Respondent(s) : Mr. Vikram Sharma, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

18/03/2021

Learned counsel for the petitioner prays for some time to

implead Union of India/ NCB as party respondent instead of the

State of Rajasthan in this bail application. Time prayed for is

granted.

List on 24.3.2021.

(VIJAY BISHNOI),J

72-mohit/-

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