Prem Prakash Bidyasar And Ors vs State And Anr
2021 Latest Caselaw 7597 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 2897/2017

Prem Prakash Bidyasar And Ors

----Petitioner Versus State And Anr

----Respondent Connected With S.B. Criminal Misc(pet.) No. 3188/2019

For Petitioner(s) : Mr. AK Bishnoi, Adv.

Mr. Piyush Chouhan, Adv. For Respondent(s) : Mr. Mool Singh Bhati, PP Mr. JR Punia, Sr. Adv. assisted by Mr. Rajesh Punia, Adv.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

17/03/2021

List these matter on 08.04.2021, as prayed.

Till then, interim order, if any, shall continue.

(MANOJ KUMAR GARG),J 132-133-MS/-

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