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Kishore Kumar vs Late Bindu Devi
2021 Latest Caselaw 7594 Raj

Citation : 2021 Latest Caselaw 7594 Raj
Judgement Date : 17 March, 2021

Rajasthan High Court - Jodhpur
Kishore Kumar vs Late Bindu Devi on 17 March, 2021
Bench: Manoj Kumar Garg

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 4162/2018

Kishore Kumar

----Petitioner Versus Late Bindu Devi

----Respondent

For Petitioner(s) : Mr. Anirudh Purohit, Adv. For Respondent(s) : Mr. Nishank Madhan, Adv.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

17/03/2021

An application has been preferred on behalf of the petitioner

seeking extension of interim order dated 28.11.2018 passed by

this Court.

For the reasons indicated in the aforesaid application, the

same is allowed. The interim order dated 28.11.2018 passed by

the Court is extended till further orders.

Put up after six weeks, as prayed.

(MANOJ KUMAR GARG),J 134-MS/-

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